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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Gujarat - Subsection

Section 28(2)(ii) in The Maharaja Sayajirao University of Baroda Act, 1949

(ii)Heads of departments in the said subjects in [* * *] [The words 'the University or' were deleted, by Bombay 52 of 1950, Section 22 (a) (i).] affiliated colleges and recognised institutions;