Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 48] [Entire Act] State of Maharashtra - Subsection Section 48(a) in The Maharashtra State Board of Technical Education Act, 1997 (a)the procedure to be followed at the meetings of the Board and the Committee appointed by it and the number of members required to form a quorum at such meetings;
