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Himachal Pradesh High Court

Sushma vs . Sanjay Wadwa & Others. on 16 March, 2023

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Sushma Vs. Sanjay Wadwa & others.

.

Cr. Revision No. 661 of 2022 16.3.2023 Present: Mr.Jeevan Kumar, Advocate, for the petitioner.

Mr.Ashok Kumar Tyagi, Advocate, for the respondents.

Mr.Ashok Kumar Tyagi, Advocate appearing for respondents seeks four weeks time to complete instructions and to file Power of Attorney on behalf of respondents.

Therefore, matter is adjourned.

List for consideration after four weeks.

(Vivek Singh Thakur), Judge.

16th March, 2023 (Keshav) ::: Downloaded on - 16/03/2023 20:39:36 :::CIS