Himachal Pradesh High Court
Sushma vs . Sanjay Wadwa & Others. on 16 March, 2023
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Sushma Vs. Sanjay Wadwa & others.
.
Cr. Revision No. 661 of 2022 16.3.2023 Present: Mr.Jeevan Kumar, Advocate, for the petitioner.
Mr.Ashok Kumar Tyagi, Advocate, for the respondents.
Mr.Ashok Kumar Tyagi, Advocate appearing for respondents seeks four weeks time to complete instructions and to file Power of Attorney on behalf of respondents.
Therefore, matter is adjourned.
List for consideration after four weeks.
(Vivek Singh Thakur), Judge.
16th March, 2023 (Keshav) ::: Downloaded on - 16/03/2023 20:39:36 :::CIS