Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act] Bombay Presidency - Subsection Section 8(2)(a) in The Bombay Gas Supply Rules, 1940 (a)for an application regarding disputes as to the quantity of gas consumed - Rs. 15.