8. Application under section 7-I and fees to be charged therefor.
(1)An application under section 7-I shall be made in Form XII.(2)The fees to be charged for such application shall be as follows :-(a)for an application regarding disputes as to the quantity of gas consumed - Rs. 15.(b)for an application with regard to dispute about amounts of charges levied by the Company for testing Calorific value, pressure, purity or for testing meters - Rs. 15.
