Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 2 in The Bengal Court Of Wards (Amendment) Act, 1941 2. Amendment of section 3 of Bengal Act 9 of 1879. - Repealed by W.B. Act 7 of 1948.
