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State of Madhya Pradesh - Section

Section 61A in The M.P. Workmen's Compensation Rules, 1962

61A. [ [Substituted by Notification No. 6474-3955-XVI, dated 20-9-1965.]

Notice in Form X containing abstract from the Act in Hindi shall be displayed by the employer on the main entrance of the premises in which the workmen to whom the Act is applicable is employed.]