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[Cites 0, Cited by 0] [Section 51(1)] [Section 51] [Entire Act]

State of Himachal Pradesh - Subsection

Section 51(1)(a) in Himachal Pradesh Societies Registration Act, 2006

(a)if the order is made by the Registrar, appointed under subsection(1) of section 3, either in original case or in appeal under clause (b), to the State Government;