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[Cites 0, Cited by 0] [Section 192(1)] [Section 192] [Entire Act]

State of Andhra Pradesh - Subsection

Section 192(1)(vii) in Andhra Pradesh Panchayat Raj Act, 1994

(vii)exercise and perform such other powers and functions in relation to any development programme as the Government may by notification confer on or entrust to it;