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[Cites 0, Cited by 0] [Section 1(4)] [Section 1] [Entire Act]

State of West Bengal - Subsection

Section 1(4)(b) in The West Bengal Preservation Of Historical Monuments And Objects And Excavation Of Archaeological Sites Act, 1957.

(b)any ancient monuments or antiquities to which the ancient Monuments Preservation Act, 1904, applies on the date of the commencement of this Act or is made applicable after such date.