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[Cites 0, Cited by 0] [Section 111(1)] [Section 111] [Entire Act]

State of Tamilnadu - Subsection

Section 111(1)(c) in Tamil Nadu Co-operative Societies Rules, 1988

(c)Any person summoned merely to produce a document shall be deemed to have complied with the summons if he causes such document to be produced instead of attending personally to produce the same.