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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(d) in The Revised Rules for the Award of Merit-Cum-Means Scholarship by the Government of Rajasthan to Rajasthani Students Studying in Sainik School, Chittorgarh

(d)Deterioration in the scholastic work or misbehavior on the part of the scholarship holder may result in cancellation in part or in whole, temporarily or permanently, of the scholarship.