- In this Part, unless the context otherwise requires,-(a)"cable television network" and "cable operator" have the meanings respectively assigned to them in clause (b) of Explanation to section 39-A;(b)"electronic media" has the meaning assigned to it in clause (a) of Explanation to section 39-A;(c)"political party" has the meaning assigned to it in clause (f) of sub-section (1) of section 2;(d)"recognised political party" has the meaning assigned to it in the Election Symbols (Reservation and Allotment) Order, 1968.
