Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 85A] [Entire Act] Union of India - Subsection Section 85A(d) in Conduct of Elections Rules, 1961 (d)"recognised political party" has the meaning assigned to it in the Election Symbols (Reservation and Allotment) Order, 1968.
