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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Uttar Pradesh - Subsection

Section 33(1) in The U.P. Shri Badrinath Temples Rules, 1940

(1)The Committee shall have the power to inflict the following punishments on its Secretary, namely-
(a)censure,
(b)withholding of increments,
(c)reduction in pay,
(d)recovery from pay of the whole or part of any pecuniary loss caused to the Temple by negligence or breach of orders,
(e)suspension,
(f)removal from service which does not disqualify him for future employment,
(g)dismissal from service which ordinarily disqualifies him for future employment.