Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 94B] [Entire Act] State of West Bengal - Subsection Section 94B(c) in The Howrah Municipal Corporation Act, 1980 (c)by inserting therein the particulars of any land or building previously omitted together with the details of valuation and assessment thereof; or
