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[Cites 0, Cited by 0] [Section 98] [Entire Act]

State of Assam - Subsection

Section 98(2) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(2)For other buildings, the owner shall get his building inspected after the age of building has crossed forty years. The procedure shall be followed as per sub-rule(1).