Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(2) in Central Electricity Authority (Furnishing of Statistics, Returns and Information) Regulations, 2007

(2)Except for the purposes of these regulations, no person who is not engaged in the collection of statistics under these regulations shall be permitted to see any information or individual return referred to in sub-section (1).