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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Tamilnadu - Subsection

Section 1(iii) in Tamil Nadu Electricity Regulatory Commission - Tamil Nadu Electricity Distribution Standards of Performance Regulations, 2004

(iii)The provision? under regulations 21 and 22 shall come into force after one year from the date of their publication in the Tamil Nadu Government gazette.