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State of Tamilnadu - Section

Section 1 in Tamil Nadu Electricity Regulatory Commission - Tamil Nadu Electricity Distribution Standards of Performance Regulations, 2004

1. Short title and Commencement.

- (i) These regulations may be called the Tamil Nadu Electricity Regulatory Commission-Tamil Nadu Electricity Distribution Standards of Performance Regulations, 2004.
(ii)All these Regulations expect provisions under regulations 21 and 22 shall come into force from the dale. All Regulations except regulations 21 and 22 of the Tamil Nadu Electricity Distribution Standards of Performance Regulations, 2004 came into force on the 1st September 2004 and Regulations 21 and 22 came into force on the 1st September 2005). of their publication in the Tamil Nadu Government gazette.
(iii)The provision? under regulations 21 and 22 shall come into force after one year from the date of their publication in the Tamil Nadu Government gazette.