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[Cites 0, Cited by 1] [Section 181(2)] [Section 181] [Entire Act]

State of Andhra Pradesh - Subsection

Section 181(2)(b) in Andhra Pradesh Panchayat Raj Act, 1994

(b)thirty-four per cent of the total number of such offices of Chairperson in the State for Backward Classes; and such offices may be allotted by rotation to different [Zilla Praja Parishad] [Substituted 'Zilla Parishads' by Act No. 41 of 2006, dated 23.9.2006.] in the State in the manner prescribed;