Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Securities And Exchange Board Of India - Section

Section 29 in Securities and Exchange Board of India (Depositories and Participants) Regulations, 2018

29. Segregation of regulatory departments.

- The depository shall segregate its regulatory departments from other departments in the manner specified in Fourth Schedule of these regulations.