Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Goa - Subsection Section 2(28) in The Goa, Daman And Diu Land Revenue Code, 1968 (28)"pay", "payable" and "payment", used with reference to land revenue or rent, includes "deliver", "deliverable" and "delivery";
