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[Cites 0, Cited by 0] [Section 9(17)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(17)(vi) in University Grants Commission (Minimum Qualifications for Appointment of Teachers and other Academic Staff in Universities and Colleges and other Measures for the Maintenance of Standards in Higher Education) Regulations, 2018

(vi)Perform their duties in the form of teaching, tutorials, practicals, seminars and research work, conscientiously and with dedication;