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State of Himachal Pradesh - Section

Section 57 in Himachal Pradesh Municipal Election Rules, 2015

57. Facilities for women voters in the elections.

(1)Where a polling station is for both men and women voters, the Presiding Officer may direct that they shall be admitted in the polling station alternatively.
(2)The Presiding Officer may appoint a woman to serve as an attendant at any polling station to assist women voters and the Presiding Officer in taking the poll and in particular to help in searching the name of any woman voter in case it becomes necessary.