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[Cites 0, Cited by 0] [Section 107(3)] [Section 107] [Entire Act]

State of West Bengal - Subsection

Section 107(3)(a) in Kolkata Municipal Corporation Building Rules, 2009

(a)unless separately provided with a pantry, an area meant for the washing of kitchen utensils which shall lead directly or through a sink to a grated and trapped connection to a waste pipe,