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State of Jharkhand - Section

Section 8 in Jharkhand Child Development Non-Gazetted Personnel Recruitment and Service Conditions Rules, 2006

8. Disqualifications.

- The character of an applicant for direct recruitment to any post of the Service must be suitable for appointment to Government service and in conformity with the rules laid down in the Government service code rules. Eligibility for appointment to a post shall be governed by the statement/documents/ application produced at the time of appointment and discrepancy/misrepresentation discovered in future in these statements/documents/applications shall render the appointment ab initio void.