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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(1) in Tamil Nadu (Enlargement of Area and Alteration of Boundaries) Order, 1948

(1)The area comprised in the loge at Masulipatnam shall form part of Bandar Town in Kistna District and the area comprised in the loge at Calicut shall form part of Calicut Town in Malabar District and the said areas shall be administered accordingly.