Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 52] [Entire Act]

State of Himachal Pradesh - Subsection

Section 52(2) in The Himachal Pradesh Police Act, 2007

(2)A person appointed as a Non-Official Member may resign his position by a written communication addressed to the Chairman of the Board.