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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Daman and Diu - Subsection

Section 10(4) in The Goa, Daman And Diu Mining Concessions (Abolition And Declaration As Mining Leases) Act, 1987

(4)Every claimant, who fails to file the proof of his claim within the time specified by the Commissioner, shall be excluded from the disbursement made by the Commissioner.