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Himachal Pradesh High Court

Chandereshwar Gupta vs . State Of H.P. & Anr. on 18 April, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

Chandereshwar Gupta vs. State of H.P. & Anr.

Cr. Revision No. 295 of 2015 .

18.04.2023 Present: Mr. Manvender, Advocate, vice Mr. T.S. Chauhan, Advocate, for the petitioner.

Mr. R.P. Singh, Ms. Leena Guleria and Ms. Avni Kochhar, Deputy Advocates General for respondent No.1.

Mr. B.R. Sharma, Advocate, vice Mr. Vijay Bir Singh, Advocate, for respondent No.2.

Learned vice counsel for respondent No.2 prays for an adjournment on the ground that arguing counsel is not available today.

Therefore, at his request, list after four weeks.

(Sushil Kukreja) Judge 18th April, 2023 (himani) ::: Downloaded on - 18/04/2023 20:43:38 :::CIS