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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(2) in Orissa Rural Employment Guarantee Scheme, 2006 under NREGA-2005

(2)Work applications received on employment guarantee day should be forwarded immediately to the Programme Officer, along with an indication of the number of applications that can be met at the Gram Panchayat level.