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State of Odisha - Section

Section 10 in Orissa Rural Employment Guarantee Scheme, 2006 under NREGA-2005

10. Employment Guarantee Day.

(1)Each Gram Panchayat, should earmark a particular day of a week on weekly hat day called the 'employment guarantee day' which shall be set apart for processing work applications and related activities such as disclosure of information, allocation of work, payment of wages and payment of unemployment allowances etc.
(2)Work applications received on employment guarantee day should be forwarded immediately to the Programme Officer, along with an indication of the number of applications that can be met at the Gram Panchayat level.
(3)The Sarpanch of the Gram Panchayat and any staff appointed such as Gram Rozgar Sebak to assist with the Scheme should be present on employment guarantee day.
(4)The proceedings of employment guarantee day should be held in an open public space, with ample provision for proactive disclosure of information including muster rolls, employment lists, unemployment allowance lists, etc.