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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Rajasthan - Subsection

Section 16(2)(d) in Rajasthan Transparency in Public Procurement Rules, 2013

(d)If limited bidding is invited under clause (b) and (c) of sub-section (1) of section 30, bid security shall not be obtained.