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Union of India - Section

Section 2 in The Lifeboatmen's (Qualifications and Certificates) Rules, 1963

2. Definitions.

- In these rules "
(a)"Appendix" means an Appendix to these rules;
(b)"Life Saving Appliances Rules" means the rules for the time being in force prescribing the Life Saving Appliances to be carried by Indian ships going to sea;
(c)"Principal Officer"means the Principal Officer of the Mercantile Marine Department of the district concerned.