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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(b) in The Lifeboatmen's (Qualifications and Certificates) Rules, 1963

(b)"Life Saving Appliances Rules" means the rules for the time being in force prescribing the Life Saving Appliances to be carried by Indian ships going to sea;