Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Kerala - Subsection Section 28(c) in Kerala Factories Rules, 1957 (c)[ All hangers supporting such pipes shall be separated from the bare pipes by an efficient insulation not less than half an 12 mm in thickness.] [Substituted by SRO No. 1149/2001 dt. 28-12-2001.]
