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State of Kerala - Section

Section 28 in Kerala Factories Rules, 1957

28. How to introduce steam for humidification.

- In any room in which steam pipes are used for the introduction of steam for the purpose of artificial humidification of the air the following provisions shall apply -
(a)[ The diameter of such pipes shall not exceed 50 mm and in the case of pipes installed after the 1st day of January 1957 the diameter shall not exceed 25mm.] [Substituted by SRO No. 1149/2001 dt. 28-12-2001.]
(b)Such pipes shall be as short as is reasonably practicable.
(c)[ All hangers supporting such pipes shall be separated from the bare pipes by an efficient insulation not less than half an 12 mm in thickness.] [Substituted by SRO No. 1149/2001 dt. 28-12-2001.]
(d)No uncovered jet from such pipe shall project more than 115mm beyond the outer surface of any cover.
(e)The steam pressure shall be as low as practicable and shall not exceed 5Kg/cm 2
(f)The pipe employed for the introduction of steam into the air in a department shall be effectively covered with such non-conducting material, as may be approved by the Inspector in order to minimize the amount of heat radiated by them into the department.