Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 331] [Entire Act]

State of Bihar - Subsection

Section 331(1) in Bihar Board's Miscellaneous Rules, 1958

(1)Form of certificate of the Deputy Collector or other officer-in-charge of the Nazarat.Certified that stock of saleable forms other than the cheque books shown in this return to be in hand on the............ 20.............. has been duly verified and found correct.
(Sd.)Nazir (Sd.)Deputy Collector or otherOfficer-in-Charge of the Nazarat