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State of Himachal Pradesh - Section

Section 4 in Himachal Pradesh Municipal Election Rules, 2015

4. Limit of wards.

(1)As far as practicable each ward shall have equal population, throughout the municipal area and each ward shall be geographically compact and contiguous in areas, and shall have recognizable boundaries, such as roads, paths, lanes, streets, stream, canals, drains, Bridges, Railway lines or such other marks or boundaries which can be easily distinguished.
(2)Each ward shall be described and notified invariably in such a manner that its boundaries are clearly recognizable on ground.