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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Assam - Subsection

Section 10(5) in The Assam Finance Service Rules, 1963

(5)A candidate shall be-
(a)of sound health, both mentally and physically and free from organic defects or bodily infirmities likely to interfere with the efficient performance of his duties; and
(b)required to undergo medical examination before appointment to the service.