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[Cites 0, Cited by 0] [Section 10(5)] [Section 10] [Entire Act]

State of Assam - Subsection

Section 10(5)(a) in The Assam Finance Service Rules, 1963

(a)of sound health, both mentally and physically and free from organic defects or bodily infirmities likely to interfere with the efficient performance of his duties; and