Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 64] [Entire Act] State of Maharashtra - Subsection Section 64(4) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990 (4)No act or proceedings of the Selection Committee shall be invalidated by reason of vacancy in its membership.
