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[Cites 0, Cited by 0] [Section 76(2)] [Section 76] [Entire Act]

State of Madhya Pradesh - Subsection

Section 76(2)(c) in The M.P. Krishi Upaj Mandi Adhiniyam, 1972

(c)the manner in which the existing officer, servants and other permanent employees of the Market Committee of the original market area should be absorbed by the Market Committees of the new market areas;