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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of West Bengal - Subsection

Section 50(2) in New Town, Kolkata Development Authority Act, 2007

(2)Parking fee may be levied for each hour at such rate, and for such types of vehicles parked in different areas or, for parking on different categories of streets at different hours of the day, as the Development Authority may determine.