Section 50 in New Town, Kolkata Development Authority Act, 2007
50. Closure of public street for parking purposes.
(1)The Development Authority may declare a public street or a portion of it as a fee parking area.(2)Parking fee may be levied for each hour at such rate, and for such types of vehicles parked in different areas or, for parking on different categories of streets at different hours of the day, as the Development Authority may determine.
