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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Odisha - Subsection

Section 20(1) in The Orissa Standard of Weights and Measures (Enforcement) Rules, 1993

(1)No person shall be appointed as Inspector unless he -
(a)has secured fifty per cent marks in honours or in the over all aggregate in the Degree Examination with subject of Physics/ Electronics, Mechanical Engineering; and
(b)is able to speak, read and write in Oriya;