Section 20(1)(a) in The Orissa Standard of Weights and Measures (Enforcement) Rules, 1993

[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Odisha - Subsection

Section 20(1)(a) in The Orissa Standard of Weights and Measures (Enforcement) Rules, 1993

(a)has secured fifty per cent marks in honours or in the over all aggregate in the Degree Examination with subject of Physics/ Electronics, Mechanical Engineering; and

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State of Odisha - Subsection

Section 20(1)(a) in The Orissa Standard of Weights and Measures (Enforcement) Rules, 1993