[Cites 0, Cited by 0]
[Section 47]
[Entire Act]
State of Tamilnadu - Subsection
Section 47(3) in Tamil Nadu Combined Development and Building Rules, 2019
| Description | Minimum width | Remarks |
| (1) | (2) | (3) |
| A. Passage(i) In Economically Weaker Sectionareas and continuous building areas:(a) For single plot(b) For two to four plots | 1.0 meter1.5 meter | The passage will remain private |
| (ii) When it is intended to serve up to two plots and lengthof the passage does not exceed 40 meters. | 3.0 meters | The passage will remain private |
| (iii) When it is intended to serve up to four plots and lengthof the passage does not exceed 80 meters. | 3.6 meters | -Do- |
| (iv) When it is intended to serve up to ten plots and lengthof the passage does not exceed 100 meters. | 4.8 meters | -Do- |
| B. Streets and Roads | ||
| (i) Streets of length does not exceeds 120 meters | 7.2 meters | All streets shall become public |
| (ii) Streets of length more than 120 meters butbelow 240 meters | 10.0 meters | All streets shall become public |
| (iii) Roads of length more than 240 meters butbelow 400 meters | 12.0 meters | All streets shall become public |
| (iv) Roads of length between 400 meters to 1,000 meters | 18.0 meters | All streets shall become public |
| (v) Roads of length more than 1000 meters | 24.0 meters | All streets shall become public |