Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Mizoram - Subsection Section 4(1) in Mizoram (Finance and Accounts Service) Rules, 1991 (1)The composition and strength of the service and nature of post therein shall be as may be determined by the Government from time to time.
